Raja Ram vs Saroj Bala
2014 Latest Caselaw 7880 ALL

Citation : 2014 Latest Caselaw 7880 ALL
Judgement Date : 30 October, 2014

Allahabad High Court

Raja Ram vs Saroj Bala on 30 October, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 18193 of 2011
 

 
Petitioner :- Raja Ram
 
Respondent :- Saroj Bala
 
Counsel for Petitioner :- Rajesh Chandra Gupta
 
Counsel for Respondent :- Manish Goyal
 

 
Hon'ble Ran Vijai Singh,J.

On the request of learned counsel for the respondent, list in the next cause list.

Order Date :- 30.10.2014

M.A.A.

Download the LatestLaws.com Mobile App