Citation : 2014 Latest Caselaw 7870 ALL
Judgement Date : 29 October, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - A No. - 35208 of 2010 Petitioner :- Udai Singh & Ors. Respondent :- State Of U.P. & Ors. Counsel for Petitioner :- R.M. Saggi,Ashutosh Kumar Counsel for Respondent :- C.S.C.,Devendra Kumar,Dr. K.P. Bajpai Hon'ble Rajan Roy,J.
As prayed, list this case on 17th November, 2014.
Order Date :- 29.10.2014
M.A.A.
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