Ram Kumar Mishra And 3 Others vs State Of U.P. And Another
2014 Latest Caselaw 7868 ALL

Citation : 2014 Latest Caselaw 7868 ALL
Judgement Date : 29 October, 2014

Allahabad High Court

Ram Kumar Mishra And 3 Others vs State Of U.P. And Another on 29 October, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 474 of 2014
 

 
Applicant :- Ram Kumar Mishra And 3 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- K.K. Mishra @ Balram
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Sudhir Agarwal,J.

List this case after two weeks.

Order Date :- 29.10.2014

SKS

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