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Shiv Kumar Chaurasiya vs Ashok Chaurasiya & Others
2014 Latest Caselaw 7865 ALL

Citation : 2014 Latest Caselaw 7865 ALL
Judgement Date : 29 October, 2014

Allahabad High Court
Shiv Kumar Chaurasiya vs Ashok Chaurasiya & Others on 29 October, 2014
Bench: Sudhir Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 195 of 2005
 

 
Appellant :- Shiv Kumar Chaurasiya
 
Respondent :- Ashok Chaurasiya & Others
 
Counsel for Appellant :- M.B. Mishra
 
Counsel for Respondent :- Ajeet Srivastava
 

 
Hon'ble Sudhir Agarwal,J.

Sri Ajeet Srivastava, learned counsel for the respondent sought adjournment.

List this case in the next cause list.

Order Date :- 29.10.2014

SKS

 

 

 
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