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Vinay Kumar Pandey & Another vs State Of U.P.
2014 Latest Caselaw 7863 ALL

Citation : 2014 Latest Caselaw 7863 ALL
Judgement Date : 29 October, 2014

Allahabad High Court
Vinay Kumar Pandey & Another vs State Of U.P. on 29 October, 2014
Bench: Ravindra Singh, Mohd. Tahir



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL No. - 2658 of 2011
 

 
Appellant :- Vinay Kumar Pandey & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ranjay Kumar,S.N.Tiwari,V.P. Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Mohd. Tahir,J.

As prayed by learned counsel for the appellants list on 10.11.2014, on that date the report shall be submitted by Registrar General about the status of the inquiry.

Order Date :- 29.10.2014

RPD

 

 

 
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