Smt. Pooja Vishnoi vs Manoj Vishnoi
2014 Latest Caselaw 7862 ALL

Citation : 2014 Latest Caselaw 7862 ALL
Judgement Date : 29 October, 2014

Allahabad High Court

Smt. Pooja Vishnoi vs Manoj Vishnoi on 29 October, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 312 of 2009
 

 
Applicant :- Smt. Pooja Vishnoi
 
Opposite Party :- Manoj Vishnoi
 
Counsel for Applicant :- Dinesh Rai,Ravindra Singh
 
Counsel for Opposite Party :- I.K.Chaturvedi
 

 
Hon'ble Sudhir Agarwal,J.

1. Called in revised. None appeared to press this application on behalf of the applicant. Sri Gopal Sahai holding brief of Sri I.K. Chaturvedi appeared on behalf of the respondent.

2. In view of the above, the application is dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

Order Date :- 29.10.2014

SKS

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