Smt. Gaffuran vs Sri Kuber Sen
2014 Latest Caselaw 7861 ALL

Citation : 2014 Latest Caselaw 7861 ALL
Judgement Date : 29 October, 2014

Allahabad High Court

Smt. Gaffuran vs Sri Kuber Sen on 29 October, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 212 of 2004
 

 
Appellant :- Smt. Gaffuran
 
Respondent :- Sri Kuber Sen
 
Counsel for Appellant :- Bharat Bhushan Paul,Rakesh Kumar Garg,S.K. Chaubey
 
Counsel for Respondent :- Rajeev Sharma
 

 
Hon'ble Sudhir Agarwal,J.

Sri Rajeev Sharma, learned counsel for the respondents prays for adjournment.

List this case in the next cause list.

Order Date :- 29.10.2014

SKS

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