Citation : 2014 Latest Caselaw 7859 ALL
Judgement Date : 29 October, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - A No. - 27453 of 1993 Petitioner :- Bal Kukund Respondent :- U.P.Jal Nigam Aligarh And Others Counsel for Petitioner :- Satish Chandra,I.M. Kushwaha Counsel for Respondent :- S.C.,K.B. Mathur,Vimlesh K.Rai Hon'ble Rajan Roy,J.
As prayed, list this case on 17th November, 2014.
Order Date :- 29.10.2014
M.A.A.
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