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Tej Pal Singh & Another vs Vinod & Others
2014 Latest Caselaw 7857 ALL

Citation : 2014 Latest Caselaw 7857 ALL
Judgement Date : 29 October, 2014

Allahabad High Court
Tej Pal Singh & Another vs Vinod & Others on 29 October, 2014
Bench: Sudhir Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 
Civil Misc. Substitution Application No. 55408 of 2006
 
In
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 131 of 1998
 

 
Appellant :- Tej Pal Singh & Another
 
Respondent :- Vinod & Others
 
Counsel for Appellant :- Pramod Kumar Jain,Manindra Pal Singh
 
Counsel for Respondent :- Deepak Rana
 

 
Hon'ble Sudhir Agarwal,J.

The substitution application is allowed.

The names of the legal heirs of Tejpal be substituted.

Order Date :- 29.10.2014

SKS

Case :- SECOND APPEAL DEFECTIVE No. - 131 of 1998

Appellant :- Tej Pal Singh & Another

Respondent :- Vinod & Others

Counsel for Appellant :- Pramod Kumar Jain,Manindra Pal Singh

Counsel for Respondent :- Deepak Rana

Hon'ble Sudhir Agarwal,J.

The delay in filing court fees is hereby condoned.

Let the office verify if there is other deficiency or defect in the matter and let this appeal be assigned in a regular bench.

List this case alongwith report in the next cause list.

Order Date :- 29.10.2014

SKS

 

 

 
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