Smt. Sandhya vs Kuldeep Kumar Pandey
2014 Latest Caselaw 7855 ALL

Citation : 2014 Latest Caselaw 7855 ALL
Judgement Date : 29 October, 2014

Allahabad High Court

Smt. Sandhya vs Kuldeep Kumar Pandey on 29 October, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 235 of 2014
 

 
Applicant :- Smt. Sandhya
 
Opposite Party :- Kuldeep Kumar Pandey
 
Counsel for Applicant :- R.K. Awasthi,S.K. Nigam
 
Counsel for Opposite Party :- Viveka Nand Rai
 

 
Hon'ble Sudhir Agarwal,J.

Let the counsel for the appellant rectify the defect as pointed out in the report dated 7.8.2014 by the next date of listing.

List this case in the next cause list.

Order Date :- 29.10.2014

SKS

Download the LatestLaws.com Mobile App