Sohan Lal vs Kishan Lal & Others
2014 Latest Caselaw 7854 ALL

Citation : 2014 Latest Caselaw 7854 ALL
Judgement Date : 29 October, 2014

Allahabad High Court

Sohan Lal vs Kishan Lal & Others on 29 October, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 424 of 1998
 

 
Appellant :- Sohan Lal
 
Respondent :- Kishan Lal & Others
 
Counsel for Appellant :- C.M. Rai
 

 
Hon'ble Sudhir Agarwal,J.

The deficiency of court fee of Rs. 368.25/- has not been made good for the last 16 years. The defect is thus continuing. The appeal is, therefore, dismissed under chapter XI Rule 8 of the Allahagad High Court Rules, 1952 for deficiency of court fee.

Order Date :- 29.10.2014

SKS

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