Archana Singh vs State Of U.P. And 7 Ors
2014 Latest Caselaw 7852 ALL

Citation : 2014 Latest Caselaw 7852 ALL
Judgement Date : 29 October, 2014

Allahabad High Court

Archana Singh vs State Of U.P. And 7 Ors on 29 October, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 57274 of 2014
 

 
Petitioner :- Archana Singh
 
Respondent :- State Of U.P. And 7 Ors
 
Counsel for Petitioner :- Siddharth Khare,Ashok Khare
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajan Roy,J.

The issues involved are similar to those in Writ A No. 57293 of 2014.

Connect and put up on 3rd November, 2014, along with said writ petition, as a fresh case.

Order Date :- 29.10.2014

M.A.A.

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