Babu Lal vs Ramadhin And Others
2014 Latest Caselaw 7847 ALL

Citation : 2014 Latest Caselaw 7847 ALL
Judgement Date : 29 October, 2014

Allahabad High Court

Babu Lal vs Ramadhin And Others on 29 October, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 264 of 2006
 

 
Appellant :- Babu Lal
 
Respondent :- Ramadhin And Others
 
Counsel for Appellant :- Punit Kumar Gupta
 
Counsel for Respondent :- Ram Kishor Gupta
 

 
Hon'ble Sudhir Agarwal,J.

Sri Punit Kumar Gupta, learned counsel for the appellant has send his illness slip.

List this case in the next cause list.

Order Date :- 29.10.2014

SKS

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