Smt. Babita vs State Of U.P. And 2 Others
2014 Latest Caselaw 7846 ALL

Citation : 2014 Latest Caselaw 7846 ALL
Judgement Date : 29 October, 2014

Allahabad High Court

Smt. Babita vs State Of U.P. And 2 Others on 29 October, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 41933 of 2014
 

 
Petitioner :- Smt. Babita
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Rajesh Kumar Dubey
 
Counsel for Respondent :- Govt. Advocate,J.P.S.Jadaun
 

 
Hon'ble Akhtar Husain Khan,J.

Learned counsel for petitioner appeared. Learned A.G.A. appeared for respondent nos. 1 and 2.

An illness slip has been sent by Shri J.P.S. Jadaun learned counsel for respondent no.3.

In view of above, case is adjourned today.

List on 17.11.2014 for hearing.

Respondent no.3 is directed to produce the corpus before this Court on the next date fixed in compliance of order dated 13.8.2014 passed by this Court.

Order Date :- 29.10.2014

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