Citation : 2014 Latest Caselaw 7845 ALL
Judgement Date : 29 October, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL FROM ORDER No. - 286A of 1992 Appellant :- S.M.V.V.P Respondent :- G.N.H. Counsel for Appellant :- Dilip Gupta,A;K;Sharma,S.K.Saxena,Sunita Agarwal,Yuvraj Counsel for Respondent :- B.B.Paul,H.P. Pandey,J.Sahai,R.C.Sinha,S.N. Srivastava Hon'ble Sudhir Agarwal,J.
1. Called in revised. None appeared to press this appeal on behalf of the appellant.
2. In view of the above, the appeal is dismissed for want of prosecution.
3. Interim order, if any, stands vacated.
Order Date :- 29.10.2014
SKS
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