Amita Sagar And 8 Ors vs State Of U.P. And 4 Ors
2014 Latest Caselaw 7844 ALL

Citation : 2014 Latest Caselaw 7844 ALL
Judgement Date : 29 October, 2014

Allahabad High Court

Amita Sagar And 8 Ors vs State Of U.P. And 4 Ors on 29 October, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 57299 of 2014
 

 
Petitioner :- Amita Sagar And 8 Ors
 
Respondent :- State Of U.P. And 4 Ors
 
Counsel for Petitioner :- Navin Kumar Sharma,Neeraj Tiwari
 
Counsel for Respondent :- C.S.C.,Santosh Kumar
 

 
Hon'ble Rajan Roy,J.

Put up as a fresh case on 31st October, 2014, along with Writ A No. 57093 of 2014.

Order Date :- 29.10.2014

M.A.A.

Download the LatestLaws.com Mobile App