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Smt. Rani Devi vs Smt. Kutma Devi & Others
2014 Latest Caselaw 7843 ALL

Citation : 2014 Latest Caselaw 7843 ALL
Judgement Date : 29 October, 2014

Allahabad High Court
Smt. Rani Devi vs Smt. Kutma Devi & Others on 29 October, 2014
Bench: Sudhir Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 489 of 2009
 

 
Applicant :- Smt. Rani Devi
 
Opposite Party :- Smt. Kutma Devi & Others
 
Counsel for Applicant :- P.K. Mishra
 

 
Hon'ble Sudhir Agarwal,J.

1. Called is revised. None appeared to press this application on behalf of the applicant. Sri Aditya Singh Parihar holding brief of Sri Rahul Sahai, learned counsel for the respondent is present. 

2. In view of the above, the application is dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

Order Date :- 29.10.2014

SKS

 

 

 
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