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Abhimanu Rai & Others vs Vishwanath & Others
2014 Latest Caselaw 7842 ALL

Citation : 2014 Latest Caselaw 7842 ALL
Judgement Date : 29 October, 2014

Allahabad High Court
Abhimanu Rai & Others vs Vishwanath & Others on 29 October, 2014
Bench: Sudhir Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 344 of 2009
 

 
Applicant :- Abhimanu Rai & Others
 
Opposite Party :- Vishwanath & Others
 
Counsel for Applicant :- Markkandey Rai
 

 
Hon'ble Sudhir Agarwal,J.

1. Called in revised. None appeared to press this application on behalf of the applicant.

2.  In view of the above, the application is dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

Order Date :- 29.10.2014

SKS

 

 

 
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