Munni Devi And Another vs State Of U.P.& Another
2014 Latest Caselaw 7841 ALL

Citation : 2014 Latest Caselaw 7841 ALL
Judgement Date : 29 October, 2014

Allahabad High Court

Munni Devi And Another vs State Of U.P.& Another on 29 October, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 64203 of 2013
 

 
Petitioner :- Munni Devi And Another
 
Respondent :- State Of U.P.& Another
 
Counsel for Petitioner :- O.N.Mishra
 
Counsel for Respondent :- C.S.C.,Manish Goyal
 

 
Hon'ble Rajan Roy,J.

As prayed, list this case in the next cause list.

Order Date :- 29.10.2014

M.A.A.

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