Citation : 2014 Latest Caselaw 7840 ALL
Judgement Date : 29 October, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- TRANSFER APPLICATION (CRIMINAL) No. - 288 of 2013 Applicant :- Waseem Opposite Party :- State Of U.P. & 4 Others Counsel for Applicant :- M.J. Akhtar,V.M. Zaidi Counsel for Opposite Party :- Govt. Advocate Hon'ble Sudhir Agarwal,J.
1. Called in revised. None appeared to press this application on behalf of the applicant Sri M.A. Siddiqui is present on behalf of the respondent.
2. In view of the above, the application is dismissed for want of prosecution.
3. Interim order, if any, stands vacated.
Order Date :- 29.10.2014
SKS
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