Dr. Atar Singh Yadav And Others vs Smt. Chandra Singh And Others
2014 Latest Caselaw 7839 ALL

Citation : 2014 Latest Caselaw 7839 ALL
Judgement Date : 29 October, 2014

Allahabad High Court

Dr. Atar Singh Yadav And Others vs Smt. Chandra Singh And Others on 29 October, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 235 of 2004
 

 
Appellant :- Dr. Atar Singh Yadav And Others
 
Respondent :- Smt. Chandra Singh And Others
 
Counsel for Appellant :- Suresh Singh,Ashutosh Srivastava,Pankaj Rai
 

 
Hon'ble Sudhir Agarwal,J.

Sri Viveka Nand Rai, learned counsel for the appellant has sent his illness slip.

List in the next cause list.

Interim order is extended till the next date of listing.

Order Date :- 29.10.2014

SKS

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