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Krishna Prasad Jaiswal vs Distirct Judge Chandauli
2014 Latest Caselaw 7837 ALL

Citation : 2014 Latest Caselaw 7837 ALL
Judgement Date : 29 October, 2014

Allahabad High Court
Krishna Prasad Jaiswal vs Distirct Judge Chandauli on 29 October, 2014
Bench: Rajan Roy



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 24508 of 2012
 

 
Petitioner :- Krishna Prasad Jaiswal
 
Respondent :- Distirct Judge Chandauli
 
Counsel for Petitioner :- Ashok Kumar Srivastava
 
Counsel for Respondent :- Yashwant Varma,S.C.
 

 
Hon'ble Rajan Roy,J.

As prayed, list this case in the next cause list.

Order Date :- 29.10.2014

M.A.A.

 

 

 
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