Raj Kumar vs Smt. Har Pyari Devi And Another
2014 Latest Caselaw 7836 ALL

Citation : 2014 Latest Caselaw 7836 ALL
Judgement Date : 29 October, 2014

Allahabad High Court

Raj Kumar vs Smt. Har Pyari Devi And Another on 29 October, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 255 of 2005
 

 
Appellant :- Raj Kumar
 
Respondent :- Smt. Har Pyari Devi And Another
 
Counsel for Appellant :- Mayank Agarwal,Seema Agarwal
 
Counsel for Respondent :- J.J. Munir
 

 
Hon'ble Sudhir Agarwal,J.

1. Called in revised. None appeared to press this appeal on behalf of the appellant.

2. In view of the above, the appeal is dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

Order Date :- 29.10.2014

SKS

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