Soniya And Another vs State Of U.P. Thru Secy. And 6 ...
2014 Latest Caselaw 7833 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 49438 of 2014
 

 
Petitioner :- Soniya And Another
 
Respondent :- State Of U.P. Thru Secy. And 6 Others
 
Counsel for Petitioner :- Manoj Mishra
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Learned counsel for petitioners appeared. Learned A.G.A. appeared for respondent nos. 1  and 2. None appeared for respondent nos. 3 to 7.

Office report shows that notices of respondent nos. 3 to 7 have not been returned back after service.

Issue fresh notice to respondent nos. 3 to 7 with direction that counter affidavit may be filed within four weeks. Rejoinder affidavit may be filed within two weeks thereafter.

Short counter affidavit filed today on behalf of respondent no.2  is taken on record. 

Personal appearance of respondent no.2 is dispensed with.

List on 6.1.2015 for hearing.

Respondent nos.3 to 7 are directed to produce the corpus before this Court on the next date  fixed in compliance of order dated 15.9.2014 passed by this Court.

Let a copy of this order be given to the learned A.G.A. for compliance  within two days without any charges.

Order Date :- 29.10.2014

RU