Deepak Bisht vs Smt. Akansha
2014 Latest Caselaw 7825 ALL

Citation : 2014 Latest Caselaw 7825 ALL
Judgement Date : 29 October, 2014

Allahabad High Court

Deepak Bisht vs Smt. Akansha on 29 October, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 448 of 2014
 

 
Applicant :- Deepak Bisht
 
Opposite Party :- Smt. Akansha
 
Counsel for Applicant :- Anoop Trivedi,Atul Shahi
 
Counsel for Opposite Party :- M.C.Chaturvedi
 

 
Hon'ble Sudhir Agarwal,J.

As prayed, ten days' time is granted to file rejoinder affidavit.

List immediately thereafter.

Interim order shall continue to the next date of listing.

Order Date :- 29.10.2014

SKS

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