Rashida And Another vs District Judge, Ghaziabad And ...
2014 Latest Caselaw 7821 ALL

Citation : 2014 Latest Caselaw 7821 ALL
Judgement Date : 29 October, 2014

Allahabad High Court

Rashida And Another vs District Judge, Ghaziabad And ... on 29 October, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 470 of 2009
 

 
Applicant :- Rashida And Another
 
Opposite Party :- District Judge, Ghaziabad And Others
 
Counsel for Applicant :- Mohammad Akram
 

 
Hon'ble Sudhir Agarwal,J.

1. Called in revised. None appeared to press this application on behalf of the applicant.

2. In view of the above, the application is dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

Order Date :- 29.10.2014

SKS

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