Smt. Jamila Khatoon And Others vs Misbahul Haq And Others
2014 Latest Caselaw 7820 ALL

Citation : 2014 Latest Caselaw 7820 ALL
Judgement Date : 29 October, 2014

Allahabad High Court

Smt. Jamila Khatoon And Others vs Misbahul Haq And Others on 29 October, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 121 of 1993
 

 
Appellant :- Smt. Jamila Khatoon And Others
 
Respondent :- Misbahul Haq And Others
 
Counsel for Appellant :- M.A. Qadeer
 
Counsel for Respondent :- S.A. Gilani,Kasif Gilani
 

 
Hon'ble Sudhir Agarwal,J.

List this case in the next cause list.

Order Date :- 29.10.2014

SKS

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