Sri Anandvir Singh & Others vs Sri Tirkha Ram & Others
2014 Latest Caselaw 7814 ALL

Citation : 2014 Latest Caselaw 7814 ALL
Judgement Date : 29 October, 2014

Allahabad High Court

Sri Anandvir Singh & Others vs Sri Tirkha Ram & Others on 29 October, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 
Civil Misc. Substitution Application No. 206899 of 2013
 
In
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 63 of 2004
 

 
Appellant :- Sri Anandvir Singh & Others
 
Respondent :- Sri Tirkha Ram & Others
 
Counsel for Appellant :- Vivek Chaudhary,Abhishek Mishra,Rahul Mishra
 

 
Hon'ble Sudhir Agarwal,J.

Heard.

Issue notice.

Order Date :- 29.10.2014

SKS

Civil Misc. Delay Condonation Application No. 206897 of 2013

Case :- SECOND APPEAL DEFECTIVE No. - 63 of 2004

Appellant :- Sri Anandvir Singh & Others

Respondent :- Sri Tirkha Ram & Others

Counsel for Appellant :- Vivek Chaudhary,Abhishek Mishra,Rahul Mishra

Hon'ble Sudhir Agarwal,J.

The appellant has filed a dealy condonation application for delay in filing the substitution application.

The cause shown is sufficient and delay is condonaiton.