Kishan Lal vs Ram Das & Others
2014 Latest Caselaw 7807 ALL

Citation : 2014 Latest Caselaw 7807 ALL
Judgement Date : 29 October, 2014

Allahabad High Court

Kishan Lal vs Ram Das & Others on 29 October, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 209 of 2004
 

 
Appellant :- Kishan Lal
 
Respondent :- Ram Das & Others
 
Counsel for Appellant :- V.S.Choudhary
 

 
Hon'ble Sudhir Agarwal,J.

Appellant was issued notice to engage another counsel pursuant to the Court's order dated 23.7.2014. Office dated 28.10.2014 shows that notice sent by registered post on 8.8.2014 has returned with the note of incorrect address/living outside.

Called in revised. None appeared to press this appeal.

It is accordingly dismissed for non-prosecution.

Order Date :- 29.10.2014

SKS

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