Babu Ram & Others vs Rai Bahadur & Others
2014 Latest Caselaw 7804 ALL

Citation : 2014 Latest Caselaw 7804 ALL
Judgement Date : 29 October, 2014

Allahabad High Court

Babu Ram & Others vs Rai Bahadur & Others on 29 October, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 80 of 2005
 

 
Appellant :- Babu Ram & Others
 
Respondent :- Rai Bahadur & Others
 
Counsel for Appellant :- Shree Prakash Singh
 

 
Hon'ble Sudhir Agarwal,J.

Learned counsel for the appellant states that he has no instructions in the matter.

Let the matter be listed for orders.

Order Date :- 29.10.2014

SKS

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