Citation : 2014 Latest Caselaw 7803 ALL
Judgement Date : 29 October, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- TRANSFER APPLICATION (CIVIL) No. - 446 of 2014 Applicant :- Smt. Poonam Gupta Alias Smt. Annapurna Opposite Party :- Santosh Kumar Counsel for Applicant :- Muktesh Kumar Singh Hon'ble Sudhir Agarwal,J.
Sri Om Prakash Kashyap has put up appearance on behalf of the respondent. He prays and is granted two weeks' time to file counter affidavit.
List thereafter.
Interim order shall continue till the next date of listing.
Order Date :- 29.10.2014
SKS
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