Smt. Neha Srivastava vs Samrat Nigam
2014 Latest Caselaw 7802 ALL

Citation : 2014 Latest Caselaw 7802 ALL
Judgement Date : 29 October, 2014

Allahabad High Court

Smt. Neha Srivastava vs Samrat Nigam on 29 October, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 375 of 2014
 

 
Applicant :- Smt. Neha Srivastava
 
Opposite Party :- Samrat Nigam
 
Counsel for Applicant :- Rama Nand Gupta,T.N. Tiwari
 

 
Hon'ble Sudhir Agarwal,J.

Sri Rama Nand Gupta, learned counsel for the applicant has send his illness slip.

List this case in the next cause list.

Order Date :- 29.10.2014

SKS

Download the LatestLaws.com Mobile App