Jyoti Yadav And 7 Ors vs State Of U.P. And 7 Ors
2014 Latest Caselaw 7801 ALL

Citation : 2014 Latest Caselaw 7801 ALL
Judgement Date : 29 October, 2014

Allahabad High Court

Jyoti Yadav And 7 Ors vs State Of U.P. And 7 Ors on 29 October, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 57111 of 2014
 

 
Petitioner :- Jyoti Yadav And 7 Ors
 
Respondent :- State Of U.P. And 7 Ors
 
Counsel for Petitioner :- Ashwani Kumar Yadav
 
Counsel for Respondent :- C.S.C.,A.K. Yadav,Jai Ram Pandey,Mrigraj Singh,P.D. Tripathi,R.P. Shukla
 

 
Hon'ble Rajan Roy,J.

Put up as a fresh case on 31st October, 2014, along with Writ A No. 57093 of 2014.

Order Date :- 29.10.2014

M.A.A.

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