Lal Bahadur & 3 Others vs State Of U.P. & 3 Others
2014 Latest Caselaw 7800 ALL

Citation : 2014 Latest Caselaw 7800 ALL
Judgement Date : 29 October, 2014

Allahabad High Court

Lal Bahadur & 3 Others vs State Of U.P. & 3 Others on 29 October, 2014

Bench: Rajes Kumar, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 55014 of 2014
 

 
Petitioner :- Lal Bahadur & 3 Others
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- A.N. Pandey
 
Counsel for Respondent :- V.B. Mishra
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

On the request of Sri V.B. Mishra, Advocate, put up on Monday (3.11.2014) as fresh.

Order Date :- 29.10.2014

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