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Urmila Devi vs Anil
2014 Latest Caselaw 7799 ALL

Citation : 2014 Latest Caselaw 7799 ALL
Judgement Date : 29 October, 2014

Allahabad High Court
Urmila Devi vs Anil on 29 October, 2014
Bench: Sudhir Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 438 of 2014
 

 
Applicant :- Urmila Devi
 
Opposite Party :- Anil
 
Counsel for Applicant :- S.K. Tiwari
 

 
Hon'ble Sudhir Agarwal,J.

List this case after two weeks.

Interim order is extended till the next date of listing.

Order Date :- 29.10.2014

SKS

 

 

 
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