Mahendra Pal Singh vs State Of U.P. And Anr.
2014 Latest Caselaw 7798 ALL

Citation : 2014 Latest Caselaw 7798 ALL
Judgement Date : 29 October, 2014

Allahabad High Court

Mahendra Pal Singh vs State Of U.P. And Anr. on 29 October, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 462 of 2013
 

 
Applicant :- Mahendra Pal Singh
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Applicant :- Manu Khare,Rahul Kumar Tripathi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Sudhir Agarwal,J.

1. Called in revised. None appeared to press this application on behalf of the applicant.

2. In view of the above, the application is dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

Order Date :- 29.10.2014

SKS

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