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Onkar Singh vs State Of U.P. & Others
2014 Latest Caselaw 7797 ALL

Citation : 2014 Latest Caselaw 7797 ALL
Judgement Date : 29 October, 2014

Allahabad High Court
Onkar Singh vs State Of U.P. & Others on 29 October, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 26546 of 2009
 

 
Petitioner :- Onkar Singh
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- T.N. Pandey
 
Counsel for Respondent :- C.S.C.,N.P. Singh,Vipin Chandra Dixit
 

 
Hon'ble Abhinava Upadhya,J.

Passed over on the illness slip of Shri T.N.Pandey, learned counsel appearing for the petitioner.

List in the next cause list.

Order Date :- 29.10.2014

SKM

 

 

 
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