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New Okhla Industrial Development ... vs Delhi Airtech Service Pvt. Ltd. ...
2014 Latest Caselaw 7795 ALL

Citation : 2014 Latest Caselaw 7795 ALL
Judgement Date : 29 October, 2014

Allahabad High Court
New Okhla Industrial Development ... vs Delhi Airtech Service Pvt. Ltd. ... on 29 October, 2014
Bench: Sudhir Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 43 of 2005
 

 
Appellant :- New Okhla Industrial Development Authority
 
Respondent :- Delhi Airtech Service Pvt. Ltd. And Another
 
Counsel for Appellant :- U.S. Awasthi
 

 
Hon'ble Sudhir Agarwal,J.

1. Called in revised. None appeared to press this appeal on behalf of the appellant.

2.  In view of the above, the appeal is dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

Order Date :- 29.10.2014

SKS

 

 

 
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