Mohd. Nasim vs Mohd. Ismail Alias Babu
2014 Latest Caselaw 7794 ALL

Citation : 2014 Latest Caselaw 7794 ALL
Judgement Date : 29 October, 2014

Allahabad High Court

Mohd. Nasim vs Mohd. Ismail Alias Babu on 29 October, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 222 of 2005
 

 
Appellant :- Mohd. Nasim
 
Respondent :- Mohd. Ismail Alias Babu
 
Counsel for Appellant :- Tarun Tiwari
 
Counsel for Respondent :- S.B. Singh
 

 
Hon'ble Sudhir Agarwal,J.

It is stated that deficiency in court fee has been made good by filing the same on 14.10.2014.

Let the office submit a fresh report.

List in the next cause alongwith report.

Order Date :- 29.10.2014

SKS

Download the LatestLaws.com Mobile App