Surajmukhi vs State Of U.P. And 4 Others
2014 Latest Caselaw 7793 ALL

Citation : 2014 Latest Caselaw 7793 ALL
Judgement Date : 29 October, 2014

Allahabad High Court

Surajmukhi vs State Of U.P. And 4 Others on 29 October, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 489 of 2014
 

 
Petitioner :- Surajmukhi
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- V.P. Gupta
 
Counsel for Respondent :- Govt. Advocate,Mayank Yadav,Vivek K. Singh
 

 
Hon'ble Akhtar Husain Khan,J.

The case is passed over for the day on the illness slip of Shri Mayank Yadav, learned counsel for respondent.

List in the next cause list.

Order Date :- 29.10.2014

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