Citation : 2014 Latest Caselaw 7791 ALL
Judgement Date : 29 October, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - A No. - 67408 of 2010 Petitioner :- Ramesh Chandra Respondent :- High Court Of Judicature At Alld Thru The R. G. And Another Counsel for Petitioner :- Aparna Burman Counsel for Respondent :- Yashwant Verma,S.C.,S.P. Singh Hon'ble Rajan Roy,J.
Put up this case day after tomorrow.
Order Date :- 29.10.2014
M.A.A.
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