Reena Devi @ Pinki vs Babu Lal
2014 Latest Caselaw 7790 ALL

Citation : 2014 Latest Caselaw 7790 ALL
Judgement Date : 29 October, 2014

Allahabad High Court

Reena Devi @ Pinki vs Babu Lal on 29 October, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 167 of 2008
 

 
Applicant :- Reena Devi @ Pinki
 
Opposite Party :- Babu Lal
 
Counsel for Applicant :- J.S. Pandey
 

 
Hon'ble Sudhir Agarwal,J.

Called in revised

The transfer application is dismissed. Interim order is vacated.

Register General is directed to communicate this order to the court concerned who shall proceed further in the matter without any further delay.

Order Date :- 29.10.2014

SKS

Download the LatestLaws.com Mobile App