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Priyadarshi Purwar And 6 Ors vs State Of U.P. And 5 Ors
2014 Latest Caselaw 7787 ALL

Citation : 2014 Latest Caselaw 7787 ALL
Judgement Date : 29 October, 2014

Allahabad High Court
Priyadarshi Purwar And 6 Ors vs State Of U.P. And 5 Ors on 29 October, 2014
Bench: Rajan Roy



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 54586 of 2014
 

 
Petitioner :- Priyadarshi Purwar And 6 Ors
 
Respondent :- State Of U.P. And 5 Ors
 
Counsel for Petitioner :- Bhagirathi Tiwari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajan Roy,J.

Put up day after tomorrow, as a fresh case, to enable learned Standing Counsel to seek instruction as to the reasons and circumstances under which petitioners have been transferred after last date for effecting such transfers, mentioned in the transfer policy.

Learned counsel for the petitioner submits that as per his instruction transfer of petitioners 1, 2, 3 and 5 has been withdrawn.

Order Date :- 29.10.2014

M.A.A.

 

 

 
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