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Ghaziabad Development Authority ... vs Kailash Chandra
2014 Latest Caselaw 7786 ALL

Citation : 2014 Latest Caselaw 7786 ALL
Judgement Date : 29 October, 2014

Allahabad High Court
Ghaziabad Development Authority ... vs Kailash Chandra on 29 October, 2014
Bench: Sudhir Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 159 of 2004
 

 
Appellant :- Ghaziabad Development Authority Thru' Vice Chairman & Anor.
 
Respondent :- Kailash Chandra
 
Counsel for Appellant :- Nalin Kumar Sharma,Shivam Yadav
 

 
Hon'ble Sudhir Agarwal,J.

Let a fresh steps be taken to serve the respondent on his correct address within 10 days.

List after 10 days.

Order Date :- 29.10.2014

SKS

 

 

 
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