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Smt. Annapurna vs Santosh Kumar
2014 Latest Caselaw 7785 ALL

Citation : 2014 Latest Caselaw 7785 ALL
Judgement Date : 29 October, 2014

Allahabad High Court
Smt. Annapurna vs Santosh Kumar on 29 October, 2014
Bench: Sudhir Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 447 of 2014
 

 
Applicant :- Smt. Annapurna
 
Opposite Party :- Santosh Kumar
 
Counsel for Applicant :- Muktesh Kumar Singh
 

 
Hon'ble Sudhir Agarwal,J.

Sri Om Prakash Kashyap has put up appearance on behalf of the respondent. He prays and is granted two weeks' time to file counter affidavit.

List thereafter.

Interim order shall continue till the next date of listing.

Order Date :- 29.10.2014

SKS

 

 

 
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