Geetanjali Alias Geeta Mittal vs Rahul Agarwal
2014 Latest Caselaw 7780 ALL

Citation : 2014 Latest Caselaw 7780 ALL
Judgement Date : 29 October, 2014

Allahabad High Court

Geetanjali Alias Geeta Mittal vs Rahul Agarwal on 29 October, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 384 of 2009
 

 
Applicant :- Geetanjali Alias Geeta Mittal
 
Opposite Party :- Rahul Agarwal
 
Counsel for Applicant :- Nitin Agarwal
 

 
Hon'ble Sudhir Agarwal,J.

1. Called in revised. None appeared to press this application on behalf of the applicant.

2. In view of the above, the application is dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

Order Date :- 29.10.2014

SKS

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