Citation : 2014 Latest Caselaw 7779 ALL
Judgement Date : 29 October, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - A No. - 57204 of 2014 Petitioner :- Dharmendra Kumar And Another Respondent :- State Of U.P. And 5 Ors Counsel for Petitioner :- Ram Kesh Counsel for Respondent :- C.S.C.,Ashok Kumar Singh,B.B.P. Srivastava,Md. Shere Ali Hon'ble Rajan Roy,J.
Put up as a fresh case on 31st October, 2014, along with Writ A No. 57093 of 2014.
Order Date :- 29.10.2014
M.A.A.
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