Smt. Usha Devi vs Jitendra Kumar
2014 Latest Caselaw 7778 ALL

Citation : 2014 Latest Caselaw 7778 ALL
Judgement Date : 29 October, 2014

Allahabad High Court

Smt. Usha Devi vs Jitendra Kumar on 29 October, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 493 of 2009
 

 
Applicant :- Smt. Usha Devi
 
Opposite Party :- Jitendra Kumar
 
Counsel for Applicant :- Devesh Vikram
 
Counsel for Opposite Party :- Praveen K.Srivastava
 

 
Hon'ble Sudhir Agarwal,J.

It is stated that the matter is pending before the Mediation Centre.

Office is directed to submit a report about the progress of the matter.

List alongwith report in the next cause list.

Order Date :- 29.10.2014

SKS

Download the LatestLaws.com Mobile App