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Phool Chand Gupta And Others vs State Of U.P. Thru Secy. And Others
2014 Latest Caselaw 7765 ALL

Citation : 2014 Latest Caselaw 7765 ALL
Judgement Date : 28 October, 2014

Allahabad High Court
Phool Chand Gupta And Others vs State Of U.P. Thru Secy. And Others on 28 October, 2014
Bench: Vineet Saran, Vivek Kumar Birla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - C No. - 9427 of 2012
 

 
Petitioner :- Phool Chand Gupta And Others
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Counsel for Petitioner :- Mrs. Swati Agarwal
 
Counsel for Respondent :- C.S.C.,N.N. Mishra,Sanjay Kumar Tripathi
 

 
Hon'ble Vineet Saran,J.

Hon'ble Vivek Kumar Birla,J.

List in the next cause list.

Interim order already granted shall continue to operate till the next date of listing.

Order Date :- 28.10.2014

SKS

                                              (Vivek Kumar Birla, J)   (Vineet Saran, J)

 

 

 
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