State Of U.P. Thru. Prin. Sec. And ... vs Sherpal
2014 Latest Caselaw 7763 ALL

Citation : 2014 Latest Caselaw 7763 ALL
Judgement Date : 28 October, 2014

Allahabad High Court

State Of U.P. Thru. Prin. Sec. And ... vs Sherpal on 28 October, 2014

Bench: Vineet Saran, Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- SPECIAL APPEAL No. - 979 of 2014
 

 
Appellant :- State Of U.P. Thru. Prin. Sec. And Anr.
 
Respondent :- Sherpal
 
Counsel for Appellant :- Addl. C.S.C.
 
Counsel for Respondent :- Ramesh Pundir
 

 
Hon'ble Vineet Saran,J.

Hon'ble Vivek Kumar Birla,J.

The appeal is dismissed.

For detailed orders, see our orders of date passed on separate sheet of papers kept in the record of Special Appeal No. 976 of 2014; State of UP Vs. Rakesh.

Order Date :- 28.10.2014

SKS

(Vivek Kumar Birla, J) (Vineet Saran, J)

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